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State of Rajasthan - Section

Section 96 in The Rajasthan Distilleries Rules, 1977

96. Issue under bond for Export.

- Issues under bond for export are governed by the Rajasthan Excise Rules, 1956. The officer-in-charge will issue pass in Form R.D. 24. The duplicate copy of the pass will be sent direct to the officer-in-charge of the bonded warehouse to which export takes place and an advice in Form R.D. 25 will be sent to the officer granting to the authority to import.