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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Bihar - Subsection

Section 57(1) in The Bihar and Orissa Local Self-Government Act, 1885

(1)[ to the payment of interest on, and the repayment of, any loans granted by the District Board; [This clause (1) was inserted and the original clause (1) and (2) re-numbered as (2) and (3) respectively by B. and O. Act 1 of 1923.]