Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Goa - Subsection Section 12(3) in Goa Prisons Rules, 2006 (3)Ground area in cell. - Cell shall have a ground area of not less 8.92 square metres and a cubic capacity of at least 33.98 cubic metres per prisoner.
