Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(vi) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (vi)in case of emergency, direct the execution or stoppage of any work and perform any function which requires to sanction of the Board;
