Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143(1)] [Section 143] [Entire Act] State of Punjab - Subsection Section 143(1)(a) in The Punjab State Election Commission Act, 1994 (a)the previous operation of the corresponding provisions of any State Law so repealed or anything duly done or suffered thereunder ; or