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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1)(i) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(i)require any private technical educational institution to place before it, the proposed fee structure for such institution along with all the relevant iments and the books of accounts;