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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(b) in The Maharashtra Agricultural Lands (Lowering of Ceiling on Holdings) Distribution of Surplus Land and (Amendment) Rules, 1975

(b)"Collector" includes the Tribunal where such Tribunal is constituted, and also the officer authorised by the State Government under sub-section (1) of section 27;