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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(c) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(c)certificate from Gram Panchayat for timber obtained from the trees standing in the land holding of Gram Panchayats; for felling for which the permission of the Collector is not required.