Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Karnataka - Subsection Section 7(2) in Karnataka Shops and Commercial Establishments Act, 1961 (2)No young person [x x x] [Omitted by Act 25 of 1997 w.e.f. 12.2.1998.] shall be allowed to work in any establishment for more than five hours in a day.
