Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(1A) in Karnataka Universities of Agricultural Sciences Act, 1963 (1A)[ "Amendment Act" means the University of Agricultural Sciences (Amendment) Act, 1986;] [Inserted by Act 14 of 1986 w.e.f. 1.10.1986]
