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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xliv) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xliv)under section 261(2) prescribing the rules for the payment of remuneration and other allowances to the officers and staff of the Zilla Parishad referred to therein;