Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(64) in Jharkhand Municipal Act, 2011 (64)"Metropolitan Planning Committee" means a committee constituted in pursuance of Article 243ZE of the Constitution of India and referred to in section 384 of this Act to prepare a draft development plan for the Metropolitan area as a whole;
