Delhi High Court - Orders
Ongc Limited vs Jv Of M/S Megha Engineering And ... on 6 November, 2020
Author: Rekha Palli
Bench: Rekha Palli
$~13 Via Video Conferencing
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 483/2020 & IA No. 8484/2020
ONGC LIMITED ..... Petitioner
Through: Mr. Ankit Chaturvedi,Adv.
versus
JV OF M/S MEGHA ENGINEERING AND INFRASTRUCTURE
LTD. AND M/S A PLUS PROJECTS AND TECH (P) LTD. (MEIL-
A PLUS) ..... Respondent
Through: Mr.Purvesh Buttan & Mr. Fahad
Imtiaz, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 06.11.2020 At request of learned counsel for the petitioner, list on 04.12.2020.
REKHA PALLI, J.
NOVEMBER 6, 2020 'hk' Signature Not Verified DigitallySigned By:MANJU BHATT Signing Date:07.11.2020 12:33:24