Supreme Court - Daily Orders
M/S. Jagdambey Builders Pvt. Ltd. vs J.S. Vohra on 12 May, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.18 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 12726-12727/2016
(Arising out of impugned final judgment and order dated 22/03/2016
in RA No. 145/2016 in RFA No. 80/2015 and dated 02/02/2016 in RFA
No. 80/2015 passed by the High Court Of Delhi At New Delhi)
M/S. JAGDAMBEY BUILDERS PVT. LTD. Petitioner(s)
VERSUS
J.S. VOHRA Respondent(s)
(With interim relief and office report)
Date : 12/05/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. J. P. Cama, Sr. Adv.
Mr. Krishan Kumar, Adv.
Mr. Manyak Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2016.05.17
16:18:28 IST
Reason: