Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 63 in Regular Licence under Haryana Electricity Regulatory Reforms Act 63. Objection. - HVPN request that Conditions 12.1 and 12.3 be modified to reduce its licence fees and the interest rate on unpaid fees.
