Delhi High Court - Orders
The File Is Duly Bookmarked Puma Se vs Gajari Online Services Private Limited ... on 27 September, 2023
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 194/2023
The file is duly bookmarked
PUMA SE
..... Petitioner
Through: Mr. Shashi P Ojha, Adv.
(through VC)
versus
GAJARI ONLINE SERVICES PRIVATE LIMITED AND
ANR
..... Respondent
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 27.09.2023 The petitioner had filed the service-affidavit qua the respondents, vide diary no. 1789621/23. It shows that the notice sent via speed-post to respondent no. 1 remained unserved, with the report of "door locked". The respondent no. 2, which is a formal party, though was served via speed-post on 20.09.2023.
The counsel for the petitioner seeks dasti-notice qua respondent no. 1. Accordingly issue fresh notice to respondent no. 1 through all permissible modes including dasti, returnable for 17.11.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 27, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
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