Supreme Court - Daily Orders
G. Nagaraju vs Muniraju on 7 March, 2024
ITEM NO.1 REGISTRAR COURT. 1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. APARNA AJITSARIA
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1505/2022
G. NAGARAJU Petitioner(s)
VERSUS
MUNIRAJU Respondent(s)
(FOR FDR RENEWAL )
Date : 07-03-2024 This petition was called on for hearing today.
For Petitioner(s)
Ms. Divya Swami, AOR
For Respondent(s)
Ms. Anisha Goyal, Adv.
Mr. Balaji Srinivasan, AOR
UPON hearing the counsel the Court made the following
O R D E R
F.D.R. be renewed for a further period of 91 days from the due date of its maturity i.e. 18.3.2024.
Sole respondent is duly represented. Registry to process the matter for listing before the Hon’ble Court, as per rules. Signature Not Verified
APARNA AJITSARIA Digitally signed by geeta ahuja Date: 2024.03.09 Registrar 11:48:53 IST Reason: