Bombay High Court
The Commissioner Of Income Tax, Abad vs Nath Pulp And Paper Mills Ltd on 24 April, 2019
Author: Nitin W. Sambre
Bench: Prasanna B. Varale, Nitin W. Sambre
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ita11.12.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
INCOME TAX APPEAL NO. 11 OF 2012
The Commissioner of Income Tax Appellant
Versus
Nath Pulp & Paper Mills Ltd Respondent
Mr. Alok Sharma, advocate for appellant.
CORAM : PRASANNA B. VARALE AND
NITIN W. SAMBRE, JJ.
DATE : 24th April, 2019. P.C. :
Mr. Alok Sharma, learned counsel appearing for the appellant, on written instructions, seeks leave to withdraw the appeal. The copy of the communication, in respect of written instructions, is taken on record and marked 'X' for identification.
Leave granted. Income Tax Appeal stands disposed of as withdrawn.
NITIN W. SAMBRE PRASANNA B. VARALE
JUDGE JUDGE
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