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State of Odisha - Section

Section 17 in The Rules of the High Court of Orissa, 1948

17.

The proceeding of all meetings of the Full Court, of the Standing Committee and of the Special Committee shall be recorded in books to be kept for that purpose by the Registrar and shall be, at all times, open to inspection when called for, by any of the Judges.Chapter-III Jurisdiction of Single Judges and Benches of the High Court