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State of Odisha - Section

Section 42 in The Orissa Municipal Employees' Pension Rules, 1989

42.

Notwithstanding anything contained in the preceding rules, in all cases of retirement on superannuation, retiring, compensation or invalid pension where the amount of pension together with the benefit of temporary increase in pension comes to less than Rs. 50 per month, the same should be raised to Rs. 50/- per month.