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Chattisgarh High Court

Sumit Agrawal vs State Of Chhattisgarh 42 ... on 4 January, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                           MCRC No. 10076 of 2018
                                 Sumit Agrawal Versus State Of Chhattisgarh



    1

04-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi