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Punjab-Haryana High Court

Kartar Singh vs S.K. Batish, Managing Director on 20 November, 2019

Author: Avneesh Jhingan

Bench: Avneesh Jhingan

213         IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                        COCP No. 746 of 2019
                                        DECIDED ON: NOVEMBER 20, 2019

KARTAR SINGH


                                                                   .....PETITIONER
                                     VERSUS

S.K. BATISH, MANAGING DIRECTOR, PUNJAB STATE CO-
OPERATIVE BANK, CHANDIGARH

                                                                  .....RESPONDENT

CORAM: HON'BLE MR. JUSTICE AVNEESH JHINGAN.

Present:    Mr. Gurbir Singh Sidhu, Advocate
            for the petitioner.

            Mr. Ashwani Prashar, Advocate
            for the respondent.

            *****

AVNEESH JHINGAN, J (ORAL)

Learned counsel for the petitioner prays for the withdrawal of the present petition with liberty to avail remedy in accordance with law.

Dismissed as withdrawn with liberty as prayed for.

NOVEMBER 20, 2019                                     (AVNEESH JHINGAN)
sham                                                       JUDGE

Whether speaking/reasoned        Yes/No
Whether reportable               Yes/No




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