Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 40 in Punjab Gramin Bank (Employees') Pension Regulations, 2018 40. Pension subject to future good conduct. - Future good conduct shall be an implied condition of every grant of pension and its continuance under these regulations.
