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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Meghalaya - Subsection

Section 55(c) in The Meghalaya Police Act, 2010

(c)provide all requisite assistance to victims of crime and or road accidents, and in particular ensure that they are given prompt medical aid, irrespective of medico-legal formalities, and facilitate their compensation and other legal claims;