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State of Madhya Pradesh - Section

Section 8 in The M.P. Prakoshtha Swamitva Rules, 1976

8. Form of book under Section 13 (3) and of index thereto.

(1)The Register of Declarations and Deeds of Apartments for the purpose of sub-section (3) of Section 13 shall be in Form 'C'
(2)the index to such Register shall be in Form 'D'.