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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(3) in The West Bengal Correctional Services Act, 1992

(3)After one year from the date of his entry into a ā€˜C’ type correctional home, a prisoner shall contribute to of the income from his industry to the maintenance of the correctional home at such rate as may be prescribed.