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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2)(b) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(b)the manner in which decision on any matter may be taken otherwise than at the meetings;