Section 4(4) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012
(4)Such posts, notwithstanding anything contained in departmental recruitment rules, which require specialization, experience and special qualification declared as contract appointment post by a general or special order in exceptionally special cases by the State Government to maintain the efficiency in public administration, except such post for which legal experience in the judicial service field in required under any law or rule for the time being in force.
