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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(2)(kk) in Sikkim Co-Operative Societies Act, 1978

(kk)the account books and registers to be kept by a society and power of Registrar to direct the accounts and books to be written up;