Section 7(10) in The Maharashtra Village Panchayats Act, 1959
(10)Unless exempted by the Gram sabha, [, or as the case may be, the panchayat] [These words were inserted by Maharashtra 16 of 2012, Section 2(6) (w.e.f. 2-10-2012).] all the Government, semi-Government and panchayat employees working in the village shall attend the meetings of the Gram sabha.
