Kerala High Court
Green Mount Spices Pvt. Ltd vs Spices Board on 14 March, 2025
Author: C.S.Dias
Bench: C.S.Dias
WP(C) No.11479/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
Friday, the 14th day of March 2025 / 23rd Phalguna, 1946
WP(C) NO. 11479 OF 2024 (H)
PETITIONER:
GREEN MOUNT SPICES PVT. LTD., NEAR FOREST RANGE OFFICE,
NERIAMANGALAM, IDUKKI, REPRESENTED BY ITS MANAGING DIRECTOR SRI. K.
I. PAUL, PIN - 686 693.
RESPONDENTS:
1. SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS, P.B.NO.2277, PALARIVATTOM
P.O. ERNAKULAM, REPRESENTED BY ITS SECRETARY, PIN - 682 025.
2. BOARD OF DIRECTORS, SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
P.B.NO.2277, PALARIVATTOM P.O. ERNAKULAM, REPRESENTED BY THE
CHAIRMAN, PIN - 682 025.
3. THE CHAIRMAN, SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
P.B.NO.2277, PALARIVATTOM P.O. ERNAKULAM, PIN - 682 025.
4. THE SECRETARY, SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
P.B.NO.2277, PALARIVATTOM P.O., ERNAKULAM, PIN - 682 025.
5. THE DIRECTOR (MARKETING), SPICES BOARD, SUGANDHA BHAVAN, N.H.BYPASS,
P.B.NO.2277, PALARIVATTOM P.O., ERNAKULAM, PIN - 682 025.
6. THE DEPUTY DIRECTOR, SPICES BOARD, REGIONAL OFFICE, GUNTUR, PIN -
583 282.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation and implementation of Exts.P15 and P18 and
permit the petitioner to proceed with the project, pending disposal of the
writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
24.01.2025 and upon hearing the arguments of M/S.JELSON J.EDAMPADAM &
R.V.SREEJITH, Advocates for the petitioner and of SRI.ANTONY MUKKATH,
STANDING COUNSEL for the respondents, the court passed the following:
ORDER
Interim order is extended by four months.
Sd/- C.S.DIAS JUDGE 14-03-2025 /True Copy/ Assistant Registrar