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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(xvi) in Poona University Act, 1974

(xvi)[ the terms of office, duties and Conditions of services of officers, Teachers and other employees of the University, the provision's of pension, insurance and provident fund and the manner of termination of their service and other disciplinary action and their qualifications, except those of Teachers] [Substituted by Maharashtra 58 of 1974, s.3.];