Himachal Pradesh High Court
Rajesh Kumar vs . Hrtc & Anr. on 5 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rajesh Kumar vs. HRTC & anr.
.
CWP No. 880 of 2022 05.03.2022 Present: Ms. Hem Kanta Kaushal, Advocate, for the petitioner.
Mr. Ajeet Singh Saklani, Advocate, for the respondents.
Notice. Mr. Ajeet Singh Saklani, Advocate, appears and accepts service of notice on behalf of the respondents. Reply be filed well before the next date of hearing.
List alongwith CWP No.5728/2021.
( Mohammad Rafiq)
Chief Justice
( Jyotsna Rewal Dua )
March 05, 2022 Judge
(vs/rohit)
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