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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(2)(e) in The Himachal Pradesh Lokayukta Act, 2014

(e)the manner of sending the order of attachment alongwith the material to the Special Court under sub-section (2) of section 24;