Allahabad High Court
C/M Sri Yadvesh Inter College And ... vs State Of U.P. And Others on 12 March, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 51257 of 2011 Petitioner :- C/M Sri Yadvesh Inter College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- R.M.Vishwakarma,P.N. Saksena Respondent Counsel :- C.S.C.,Gajendra Singh,Rajnish Kr.Srivastava Hon'ble V.K. Shukla,J.
Two weeks' time is accorded to learned counsel for the petitioner for filing rejoinder affidavit.
List after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 12.3.2012 SRY