Rajasthan High Court - Jodhpur
Dr. Abdul Kadir Khan & Ors vs State & Ors on 19 January, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B.Civil Writ Petition No.7694/2016
1. Dr. Rakesh Kumar Sharma S/o Shri Nathu Lal Sharma, aged
30 years, Caste-Brahmin, R/o Raja-ka-Bag, Vill-Baswa,
District-Dausa, Rajasthan.
2. Dr. Subhash Chand S/o Shri Chuni Ram, aged-36 years,
Caste-Jat, R/o Vill. & Post-Birkali, Tehsil-Nohar, District-
Hanumangarh, Rajasthan.
3. Dr.Naresh Nagar S/o Shri Badri Lal Nagar, aged 31 years,
Caste-Dhakad, R/o H.No.1317-B, Shrinathpuram, Kota,
Rajasthan.
4. Dr. Mohd. Waseem Khan Zai S/o Shri Mohd., Sharif Zai, aged
27 years, Caste-Muslim, R/o 71, J.K.Nagar, Pal Road,
Jodhpur, Rajasthan.
5. Dr. Dinesh Choudhary, S/o Shri Babu Lal Choudhary, aged 33
years, Caste-Jat, R/o Vill. & Post-Kharadi, Teh.-Jaitaran,
District-Pali, Rajasthan.
6. Dr. Jaheen Ahmed Quazi S/o Suhail Ahmed Quazi, aged-30
years, Caste-Muslim, 45, Quazi House, Near Circuit House
Jodhpur, Rajasthan.
7 Dr. Om Prakash Choudhary S/o Shri Joga Ram, aged-32
years, Caste-Jat, R/o Vill. Deramnagar, Tehsil-Lohawat,
District-Jodhpur, Rajasthan.
8. Dr. Mukesh Kumar Yadav S/o Shri Jagdish Prasad Yadav,
Aged-30 years, Caste-Yadav, R/o 110, Anand Vihar,
Jhotwara, Jaipur, Rajasthan.
9. Dr. Dinesh Kumar Kumawat S/o Shri Ram Vilas Kumawat,
Aged-30 years, R/o Kumawat Colony, Fulera, Jaipur,
Rajasthan.
10. Dr. Vikas Kumar Nagar S/o Shri Premchand Nagar, Aged-30
years, R/o Village Alipura, Tehsil-Anta, District-Baran,
Rajasthan.
11. Dr. Shahdab Ahmed Khan S/o Shri Iqbal Ahmed Khan, aged-
34 years, R/o 23/195, Shastri Nagar, Mohammidia Colony,
Bhilwara, Rajasthan.
12. Dr. Mehtab Ahmed Khan S/o Shri Iqbal Ahmed Khan, Aged
about 37 years, R/o 23/195, Shastri Nagar, Mohammidia
Colony, Bhilwara, Rajasthan.
13. Dr. Rohit Charan S/o Shri Shankardan Charan, Aged-33
years, R/o Samadari Road, Gandhipura, Near MLA House,
Balotra, District-Barmer (Raj.).
(2 of 21)
[ CW-7694/2016]
14. Dr. Panna Ram S/o Shri Saloo Ram, Aged-30 Years, Caste-
OBC, R/o Vill. & Post-Sijiyali, Tehsil-Pachpadra, District-
Barmer, Rajasthan.
15. Dr. Sandeep Kumar S/o Shri Prahalad Singh, Aged-30 years,
Caste-Jat, R/o Vill. & Post-Patusari District-Jhunjhunu,
Rajasthan.
16. Dr. Hetudan S/o Shri Moradan, Aged-36 years, Caste-
Charan, R/o Babar Magra, Ward No.20, Jaisalmer, Rajasthan.
17. Dr. Ranjit Kumar Verma S/o Shri Shiv Kumar Prasad, Aged-
36 years, R/o Village-Dariyapur, Post-Kachhyamwan, District
Nalanda (Bihar).
18. Dr. Mukadar Ali S/o Shri Yakub Ali, Aged-27 years, Caste-
Musalman, R/o Biharipura Bas, Ward No.1, Bhadra, District-
Hanumangarh, Rajasthan.
19. Dr. Ramakant Soni S/o Shri Chotmal Soni, Aged-29 years,
R/o Sahi Kripa Society, Near Sarla Birla Kalyan Mandap, New
Colony, Kuchaman City, District-Nagaur, Rajasthan.
20. Dr. Nitesh Kumar S/o Shri Ramchandra, Aged-28 years, R/o
Harit Nagar, Kheriya, Kuchaman City, District-Nagaur,
Rajasthan.
----Petitioners
Versus
1. State of Rajasthan, through- The Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Joint Director, Department of Animal Husbandry,
Jodhpur, Rajasthan.
4. The Additional Director, Department of Animal Husbandry,
Udaipur, Rajasthan.
----Respondents
Connected With
S.B.Civil Writ Petition No. 7755/2016
1. Dr. Deependra Singh Shekhawat S/o Shri Om Pal Singh
Shekhawat, Aged-28 Yers, Caste-Rajput, R/o Behind Agrasen
Bhawan, Purohit Colony, Bansoor, Alwar (Rajasthan).
(3 of 21)
[ CW-7694/2016]
2. Dr. Sarvesh Kumar S/o Shri Prahlad Ram, Aged-32 Years,
Caste-Jangid, R/o Vill. & Post-Ghandau, Rajgarh, District-
Churu, Rajasthan.
3. Dr. Bajran Lal Royal S/o Shri Gopal Lal Royal, Aged-38 Years,
R/o Village-Lora-ka-Baas, Post-Naloth, Tehsil-Nanwan,
District-Nagaur, Rajasthan.
4. Dr. Malchand Kumawat S/o Shri Gopal Lal, Aged-35 Years,
Caste-Kumawat, R/o Ward No.19, Nanwan City, District-
Nagaur, Rajasthan.
5. Dr. Dharam Singh S/o Jabar Singh Dhayal, Aged-30 Years,
Caste-Jat, R/o Vill. & Post-Kotary Dhayalan, Ringus, District-
Sikar, Rajasthan.
6. Dr. Dharmendra Choudhary S/o Shri Kalu Ram Choudhry,
Aged-30 Years, Caste-Jat, R/o Near Maheshwari Bhawan,
Gori Choraha, Degana Junction, District-Nagaur, Rajasthan.
7. Dr. Chakravarti Singh Beeka S/o Shri Kishore Singh Beeka,
Aged-31 Years, R/o Balaji Marg, New Colony, Kuchaman City,
Naguar, District Nagaur, Rajasthan.
8. Dr. Devendra Pachar S/o Shri Jora Ram Pachar, Aged-38
Years, R/o Village-Motipura, Via Kukanwali, District-Nagaur,
Rajasthan.
9. Dr. Ashish Gupta S/o Shri Virendra Kumar Gupta, Aged-31,
Years, R/o Badiyal Road, Bandi-Kui, District-Dausa,
Rajasthan.
10. Dr. Devendra Kumar Godara S/o Shri Sohan Ram Choudhary,
Aged-31 Years, R/o Shiv Nagar Colony, Borawar, Tehsil-
Makrana, District-Nagaur, Rajasthan.
11. Dr. Imtiyaz Khan S/o Shri Manwar Khan, Aged 30 years, R/o
village-Aslu, Post-Lakhau, District-Churu, Rajasthan.
12. Dr. Kamlesh Jeengar S/o Shri Bheru Lal Ji Jeengar, Aged-29
years, R/o Near Hanuman Mandir, City Bhilwara (Rajasthan).
13. Dr. Lalit Kumar S/o Shri Om Prakash, Aged-30 Years, Caste-
Brahmin, R/o Vill. & Post-Chokarbag Kala, Teh.-Bhusawal,
District-Bharatpur, Rajasthan.
14. Dr. Vikram Bhati S/o Shri Radha Krishna Bhati, Aged-29
years, Caste-Nai, R/o Ward No.25, Raisingh Nagar, District
Sri Ganganagar, Rajasthan.
15. Dr. Rajendra Prasad S/o Shri Ram Kumar, Aged-35 years,
R/o Vill. & Post-Muklawa, Ward No.67, Raisingh Nagar,
District-Sri Ganganagar, Rajasthan.
16. Dr. Vishnu Parashar S/o Shri Jagdish Prasad Sharma, Aged-
28 Years, Caste-Brahmin, R/o Village-Kajori-Ka-Nagla, Ward
No.4, Kherli, District-Alwar, Rajasthan.
(4 of 21)
[ CW-7694/2016]
17. Dr. Amit Kumar Kaswan S/o Shri Karan Singh Kaswan, Aged-
28 Years, R/o Rajgarh, District-Churu, Rajasthan.
18. Dr. Krishna Kumar S/o Shri Sanwala Ram, Aged-31 years,
R/o Pathmeda, Tehsil-Sanchore, District-Jalore, Rajasthan.
19. Dr. Nemichand S/o Shri Harlal Ji, Aged-34 years, R/o village-
Phoolan, Post-Deora, Tehsil-Samadari, District-Barmer,
Rajasthan.
20. Dr. Rajesh Vishnoi S/o Shri Joga Ram Vishnoi, Aged-29 Yeas,
R/o Village & Post-Dhudu, Tehsil-Dhgormanna, District-
Barmer, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan, through- The Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Joint Director, Department of Animal Husbandry,
Jodhpur, Rajasthan.
4. The Additional Director, Department of Animal Husbandry,
Bikaner, Rajasthan.
----Respondents
S.B.Civil Writ Petition No.7990/2016
1. Dr. Hanumana Ram Bhadu S/o Shri Sukh Ram Ji, Aged-33
years, Caste-Vishnoi, R/o Village-Bawtlai, Tehsil-Sedwa,
District Jalore, Rajasthan.
2. Dr. Kamal Kishore S/o Shri Suresh Chandra, Aged-32 Years,
Caste-Mali, R/o Near Mod-Bhatta, Sojat City, District-Pali,
Rajasthan.
3. Dr. Aishwarya Bhardwaj S/o Shri Brij Vallabh Sharma, Aged-
30 years, R/o 1-AA, Rajnagar, Main town, Sawai Madhopur,
Rajasthan.
4. Dr. Ram Kishan Vishnoi S/o Shri Heera Ram, aged 32 years,
Caste-Vishnoi, R/o C-1, Kamla Nehru Nagar Jodhpur,
Rajasthan.
5. Dr. Sunil Kumar S/o Shri Rajan Singh, Aged -27 years, R/o
Village-Nagla Bhakta, Tehsil-Nadbai, District-Bharatpur,
Rajasthan.
(5 of 21)
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6. Dr. Baldev Ram S/o Shri Koja Ram, Aged- 30 years, Caste-
Jat, R/o Village Pipaliyo-ki-Dhani, Post-Heetara, Tehsil-Rohat,
District-Pali, Rajasthna.
7. Dr. Vikas Sharma S/o Shri Mamraj Sharma, Aged-29 years,
Caste-Brahmin, R/o 2/103, Housing Board, Colony, Behind
Bus Depot, Sikar, Rajasthna.
8. Dr. Shabda Praksh S/o Shri Sant Kumar, Aged-27 years,
Caste- Nai, R/o Village-Chinchroli, Tehsil & District-
Jhunjhunu, Rajasthan.
9. Dr. Mahesh Kumar Bamania S/o Shri Hari Ram Bamania,
Aged-29 years, R/o Ward No.3, Losal, District Sikar,
Rajasthan.
10. Dr. Jitendra Kumar Sharma, S/o Shri Ramniwas Sharma,
Aged-35 Years, Caste-Brahmin, R/o Dhani Bhom Singh,
Village Bajrangpura, Tehsil-Viratnagar, District Jaipur
Rajasthan.
11. Dr. Pankaj Goswami S/o Shri Anna Lal Goswami, Aged-30
Years, R/o Ward No.18, Bus Stand Shawa, Nohar, District
Hanumangrh, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan, through- The Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Joint Director, Department of Animal Husbandry,
Jodhpur, Rajasthan.
4. The Additional Director, Department of Animal Husbandry,
Bikaner, Rajasthan.
----Respondents
S.B.Civil Writ Petition No.8450/2016
1. Dr. Sangita Choudhary D/o Shri Bhanwar Lal Choudhary,
Caste- Jat, Aged 28 years,m R/o C-214, Kirit Nagar, 2-C-
344, Mandi Road, Ram Sagar Chouraha, Jodhpur, Rajasthan.
(6 of 21)
[ CW-7694/2016]
2. Dr. Kuldeep Rai S/o Shri Vijay Singh, Aged-32 Years, R/o Vill.
& Post Bhakranwali, Tehsil-Sangaria, District-Hanumangarh,
Rajasthan.
3. Dr. Ajay Kumar S/o Shri Luna Ram, Aged-31 Years, R/o Ward
No.22 Near Ambedkar Chowk, Mochi Mohalla, Tehsil-Bhadra,
District-Hanumangarh, Rajasthan.
4. Dr. Sanwar Mal Vishnoi S/o Shri Om Prakash Vishnoi, Aged-
28 years, Caste-Vishnoi, R/o H.No.318, Udhyog Nagar,
Jhotwara, Jaipur, Rajasthan.
5. Dr. Hitesh Gautam S/o Shri Shiv Dutt Gautam Aged-30
years, R/o H.No.153, Shri Rampuri Colony, Niwar Road,
Jhotwara, Jaipur, Rajasthan.
6. Dr. Ram Singh Saran S/o Shri Surajmal Saran, Aged-33
years, Caste-Jat, R/o Khadibag, Road, Ward No.3 Chomu,
Jaipur, Rajasthan.
7. Dr. Khushbu Rawat D/o Shri Kusal Singh Rawat, Aged-33
years, cate-Rawat, R/o Bhawani-Khera, via-Nasirabad,
District-Ajmer, Rajasthan.
8. Dr. Jaipal Singh S/o Shri Jagram Singh, Aged-28 years,
Caste-Jat, R/o village Inana, Post-Mundroo, District-nagaur,
Rajasthan.
----Petitioners
Versus
1. State of Rajasthan, through- The Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Joint Director, Department of Animal Husbandry,
Jodhpur, Rajasthan.
4. The Additional Director, Department of Animal Husbandry,
Jodhpur, Rajasthan.
----Respondents
S.B.Civil Writ Petition No. 8946/2016
1. Dr. Mukesh Kumar Mali S/o Shri Bhagwan Sahay Mali,
resident of Mali Mohalla, Village Hurda, District Bhilwara.
2. Dr. Hemant Agarwal D/o Shri Ramniwas Bansal aged about
29 years resident of Bansal Medical Agency, Bhadra,
Hanumangarh
(7 of 21)
[ CW-7694/2016]
3. Aditya Middha S/o Shri Rajkumar Middha aged about 28 year
resident of Ward No. 11, House No. 5, Shri Vijay Nagar,
District Shriganganagar
4. Manish Meena S/o Shri Kaliya Meena aged about 28 years
resident of V. Tambrliya, Tehsil Simarwara, District
Dungarpur
5. Dr. Mubin Khan S/o Shri Jormal Khan, aged about 31 years,
resident of Village Shekhpur, Post Office, Bahadurpur, Tehsil
Kishangarh Bas, District Alwar, Rajasthan.
6. Dr. Udai Singh Choudhary S/o Shri Jormal Choudhary,
resident of Village Bamboli, Tehsil Ramgarh, District Alwar,
Rajasthan.
7. Dr. Vikram Singh Yadav S/o Shri Mohar Singh Yadav, resident
of Village & Post Khanpura, Tehsil Bansur, District Alwar,
Rajasthan.
8. Dr. Anurag Singh S/o Shri Kawal Singh, resident of Village
Nangal Raniya, Tehsil Mundawar, District Alwar, Rajasthan.
9. Dr. Jitendra Yadav S/o Shri Ratan Lal Yadav, resident of
Village Bas Kripalnagar, Tehsil Kishangarh Bas, District Alwar,
Rajasthan.
10. Dr. Bajrang Lal Sharma S/o Shri Gopal Ram Sharma,
resident of Alwar, District Alwar, Rajasthan.
11. Dr. Chandra Prakash Saini S/o Shri Matadeen Saini, resident
of Village Ganj, Police Office and Tehsil Kishangarh Bas,
District Alwar, Rajasthan.
12. Dr. Mohit Gupta S/o Shri Nanak Chand Gupta, resident of B-
239, Bodh Vihar, District Alwar, Rajasthan.
13. Dr. Shiv Shankar Soni S/o Shri Om Prakash Soni, resident of
Village Mundawar, Tehsil Muhwa, District Dausa, Rajasthan.
14. Dr. Lokesh Yadav S/o Shri Rohitash Kumar, resident of Village
Kharthal, Tehsil Ward No.1, Sahadpur Bas, Kherthal,
Kishangarh Bas, District Alwar, Rajasthan.
15. Dr. Dharmendra Kumar Sharma S/o Shri Narendra Kumar
Sharma, resident of Village & Post Brahmbad, Tehsil Bayana,
District Bharatpur, Rajasthan.
16. Dr. Jyoti Prakash S/o Shri Rajendra Prasad Sharma resident
of Kshodiya Mohalla, Baswa, District Dausa
17. Dr. Padam Bhushan Sharma S/o Shri Sita Ram Sharma
resident of 54, Golden Park Paldi Meena, Agra Road, Jaipur
(Raj.)
18. Dr. Rinku Lal Gupta S/o Shri Chailbihari Gupta aged about 34
years resident of 55-B, Basant Vihar-1st, Agra Road, Jaipur
19. Dr. Pawan Kumar Mittal S/o Shri Mahesh Kumar Mittal aged
about 34 years resident of VPO Malarna Doongar, District
Sawaimadhopur
(8 of 21)
[ CW-7694/2016]
20. Dr. Mahesh Nehra S/o Shri Sitaram Kumawat aged about 29
years resident of 491, Rajni Vihar, Heerapura, District Jaipur
(Raj.)
21. Dr. Vaibhav Kumar S/o Dr. Gajendra Pal Singh aged about 33
years resident of 24, Alapana Colony, Khatipura Road,
Jhotwara, Jaipur
22. Dr. Amit Devanda S/o Shri Nanu Lal Devanda aged about 30
years resident of B-11, Padmawati Colony-B, New Sanganer
Road, Jaipur
23. Dr. Maninder Singh S/o Shri Laxman Prasad aged about 28
years resident of Village Doonwas, Post Karoda, Tehsil
Mundawar, Alwar
24. Dr. Jagdev Singh S/o Shri Rajaram aged about 29 years
resident of Village Jhangirpur, Tehsil Nadwai, Bharatpur
(Raj.)
25. Dr. Suresh Chand Yadav S/o Shri Babu Lal Yadav aged about
30 years resident of VPO Achrol, Tehsil Amer, District Jaipur
26. Dr. Yogesh Kumar Gupta S/o Shri Suresh Chand aged about
38 years resident of C/o Rajeev Machine Store, Near Indira
Circle Nagar, Bharatpur
27. Dr. Lalit Kumar Gaur S/o Shri Shivlahari Gaur aged about 33
years resident of VPO Garh Himmat Singh, Tehsil Mahwa,
District Dausa
28. Dr. Utkarsh S/o Shri Randhir Singh aged about 30 years
resident of Village & Post Dhadhotkala, Tehsil Buhana,
District Jhunjhunu (Raj.)
29. Dr. Dinesh Kumar S/o Shri Dayanand aged about 28 years
resident of Village Bas Bijauli, Post Kasni, Tehsil Surajgarh,
District Jhunjhunu (Raj.)
30. Dr. Abhimanyu Singh S/o Shri Anil Choudhary aged about 29
years resident of Village & Post Bijwari, Tehsil Weir, District
Bharatpur (Raj.)
31. Dr. Tirupati Sharma S/o Dr. Narendra Kumar Sharma aged
about 30 years resident of 36, Gulab Nagar, Railway Station,
Sanganer, Jaipur
32. Dr. Subhash Chandra Karnawat S/o Shri Gyarsi Lal Karnawat
aged about 32 years resident of Sarofon Ke Kuwe Ke Piche,
Ward No. 17, Ambedkar Nagar, Ratangarh, District Churu
33. Dr. Dhamendra Choudhary S/o Shri Omprakash aged about
32 years resident of Village Rajpura, Tehsil Laxmangarh,
District Sikar
34. Dr. Hemant Ruhela S/o Shri Sawai Singh Ruhela aged about
30 years resident of Village Bairas, Tehsil Laxmangarh,
District Sikar (Raj.)
35. Dr. Manoj Kumar S/o Shri Bacchu Singh aged about 30 years
resident of Village & Post Sinsini, Tehsil Deeg, District
Bharatpur (Raj.)
(9 of 21)
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36. Dr. Shivraj Sharma S/o Shri Jagdish Prasad Sharma aged
about 31 years resident of D-150, Indira Colony, Niwai,
District Tonk (Raj.)
37. Dr. Jitendra Singh Gaur S/o Shri Mohan Singh Gaur aged
about 31 years resident of Indira Colony, Nainwa Road,
Bundi (Raj.)
38. Dr. Abhishek Gill S/o Shri Sunil Kumar Gill aged about 28
years resident of Village Gilo Ki Dhani, Post Dhamora, Tehsil
Udaipurwati, District Sikar
39. Dr. Rajnesh Kumar S/o Shri Mahesh Kumar aged about 32
years resident of Khincharon Ki Dhani, Post Khirwa, Tehsil
Laxmangarh, District Sikar (Raj.)
40. Dr. Pradeep Rao S/o Shri Prabhu Singh Rao aged about 30
years resident of Village Dharamshala Beri, Tehsil Sikar,
District Sikar
41. Dr. Mahesh Kumar S/o Shri Banwari Lal aged about 30 years
resident of Village Ghassu Ka Bass, Post Ghassu, Tehsil
Laxmangarh, District Sikar
42. Dr. Pramod Kumar S/o Shri Duli Chand aged about 33 years
resident of Village Palsar, Tehsil Laxmangarh, District Sikar
43. Dr. Sunil Dhayal S/o Shri Jawan Singh aged about 30 years
resident of Gungara, Vial Piprali, Tehsil Sikar, District Sikar
44. Dr. Sardar Singh Jat S/o Shri Gigaram aged about 30 years
resident of Village Kalyanpura, Tehsil Srimadhopur, District
Sikar
45. Dr. Hemlata D/o Shri Ramniwas aged about 33 years
resident of Village Devipura, Post Patusari, Tehsil Jhunjhun
District Jhunjhunu (Raj.)
46. Dr. Nimish Nemiwal S/o Shri Hanuman Prasad aged about 32
years resident of A-22, Basant Vihar, Jhunjhunu (Raj.)
47. Dr. Anil Kumar Soni S/o Shri Manohar Lal Soni aged about 30
years resident of Village Narhad, Tehsil Chidawa, District
Jhunjhunu
48. Dr. Amit Kumar Yadav S/o Shri Subhash Chandra Yadav aged
about 30 years resident of Mukam Post Ballupura, Via. Patan,
Tehsil Neemkathana, District Sikar
49. Dr. Rajendra Kumar Guliya S/o Shri Kishanlal Guliya aged
about 30 years resident of 23, Ward No. 17, Near Railway
Station, Gulia Ki Dhani, Post Khadiwala, Tehsil Chomu,
District Jaipur
50. Dr. Harikesh Kumar S/o Shri Nemichand Pareek aged about
32 years resident of Mukam Post Mundawada, Via. Khud,
Tehsil Dhod, District Sikar
51. Dr. Suresh Kumar Yadav S/o Shri Shyamlal Yadav aged about
27 years resident of Mukam Post Divrala, Vial Ajitgarh, Tehsil
Srimadhopur, District Sikar
52. Dr. Pushkar Singh Lamba S/o Shri Gulab Chand Lamba aged
about 31 years resident of Ward No. 17, Near Railway
(10 of 21)
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Station, Lamba Ki Dhani, Post Khadibagh, Tehsil Chomu,
District Jaipur.
53. Dr. Jalsingh Meena S/o Shri Bharatlal Meena aged about 32
years resident of Jinsi Ka Pura, Todabhim, District Karauli
(Raj.)
54. Dr. Girraj Prasad Sharma S/o Shri Chiranji Lal Sharma aged
about 30 years resident of Village Devri, Post Shekhpura,
Tehsil Sikrai, District Dausa
55. Dr. Bhupendra Singh S/o Shri Mahaveer Singh aged about 26
years resident of Village & Post Awar, Tehsil Kumher, District
Bharatpur (Raj.)
56. Dr. Vijay Singh S/o Shri Harprasad Solanki aged about 32
years resident of Village Gopal Ka Nagla, Post Nauh
Bachmadi, Tehsil & District Bharatpur
57. Dr. Ravikant Chopra S/o Shri Badri Prasad Chopra aged
about 27 years resident of Near Prerna Public School,
Chidawa, Tehsil Chidawa, District Jhunjhnu
58. Dr. Pradhuman Pal Singh S/o Shri Kartar Singh aged about
28 years resident of Village & Post Avad, Tehsil Kumher,
District Bharatpur
59. Dr. Kusumlata Jhajhadiya D/o Shri Ramniwas Jhajhadiya
aged about 28 years resident of Village Post Avad, Tehsil
Kumher, District Bharatpur (Raj.)
60. Dr. Arif Ansar S/o Jameel Ahmed aged about 35 years
resident Bunkar Colony, Ward No. 06, Mangrol, Tehsil
Mangrol, District Baran
61. Dr. Naresh Kumar Mudgal S/o Shri Shyam Mohan Sharma
aged about 32 years resident of Village &ost Samratha,
Tehsil Weir, District Bharatpur
62. Dr. Kailash Chand Dagar S/o Shri Gopal Lal Jat aged about
29 years resident of Village & Post Chitwadi, Vial Morija,
Tehsil Chomu, District Jaipur
63. Dr. Anil Sharma S/o Shri Girdhari Lal Sharma aged about 30
years resident of Near Railway Phatak, Ward No. 9, Reengus,
Sikar
64. Dr. Gajendra Singh S/o Shri Bhanwar Singh Choudhary
resident of 243-244, Madhav Nagar, Opp. Durgapura Railway
Station, Durgapura, Jaipur
65. Dr. Arvind Singh S/o Shri Samandar Singh resident of 31,
Vidhe Kaur Colony, Killa Bharatpur
66. Dr. Arvind Kumar Jain S/o Shri Magan Chand Jain resident of
VPO Mad, Tehsil Nadbai, Via. Kherali Garasia, District
Bharatpur
67. Dr. Pushpendra Kumar Siradhana S/o P.L.Siradhana, aged
about 30 years R/o Village Post Pavta, Ward No.15, Tehsil
Kotputli, Distt. Jaipur.
68. Dr. Gopal Singh S/o Shri Radhey Shyam, presently working
at Tehsil Mobile Unit, Pachpahar, District Jhalawar.
(11 of 21)
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69. Dr. Dinesh Kumar Saini S/o Shri Sitaram Saini, resident of
Ward No.1, Near Ganesh Mandir, Khandela Road,
Srimadhopur, District Sikar.
70. Dr. Arvind Kumar S/o Shri Chhote Lal, aged about 40 years,
resident of Bandanwara, Tehsil Binhoy, District Ajmer.
71. Dr. Rajesh Kasera S/o Shri Bahmukand Kasera, resident of E-
4, Jawahar Nagar, Kota, Rajasthan.
72. Dr. Mohammad Abdul Khalik Khan S/o Abdul Rauf Khan,
resident of C-100, Waqf Nagar, Kota
73. Dr. Ratan Singh S/o Shri Nand Ram resident of VPO Janaicha
Kalan, Tehsil Neemrana, Dist. Alwar
74. Dr. Rajendra Prasad Yadav S/o Shri Kajod Mal Yadav aged
about 30 years resident of Dhani Gadi Pachali, Village Arnia,
Tehsil Srimadhopur District Sikar
75. Dr. Shivram Jat S/o Shri Suwaram Jat aged about 31 years
resident of Village Bugalia, Post Punana, Tehsil Amer, District
Jaipur
76. Dr. Buddhi Prakash Meena S/o Shri Bhagwan Sahai Meena
aged about 29 years resident of A-54, Surya Nagar, Taron Ki
Kunt, Tonk Road, Jaipur
77. Dr. Heera Lal S/o Shri Birbal Ram aged about 29 years
resident of Ganesh Vihar Awasiya Yojna, Ghorana Ki Dhani,
Piprali Road, Sikar
78. Dr. Vimal Kumar S/o Shri Hariram Rasganiya aged about 31
years resident of Village Jodpur, Post Khanpur Jat, Tehsil
Alwar, District Alwar
79. Dr. Mukesh Kumar Saini S/o Shri Mangal Chand Saini aged
about 29 years resident of Village Gangaram Ki Dhani, Post
Dayra, Via. Khandela, District Sikar
80. Dr. Kuldeep Nitharwal S/o Shri Chhitar Singh aged about 31
years resident of Village Post Bharni, Via. Srimadhopur,
District Sikar
81. Dr. Sakindar Singh S/o Shri Udai Singh aged about 30 years
resident of Village & Post Shyampura Mainana, Via. Tehsil
Buhana, District Jhunjhnu
82. Dr. Dinesh Kumar S/o Shri Dariya Singh aged about 28 years
resident of Tehsil Mobile Unit, Buhana, Jhunjhunu
83. Dr. Bhawna W/o Shri Dinesh Kumar aged about 29 years
posting at Rajkiya Pashu Chikitsalaya, Moi Sadara, Jhunjhunu
84. Dr. Aishwary Bhardwaj S/o Shri Braj Ballabh Sharma aged
about 30 years resident of 1-AA, Raj Nagar, Mantown,
Sawaimadhopur
85. Dr. Yogesh Kumar Sharma S/o Shri Chandra Bhan Sharma
aged about 27 years resident of Village & Post Dahina Goan,
Tehsil Roopwas, District Bharatpur
86. Dr. Ratan Singh S/o Shri Nand Ram resident of VPO Janaicha
Kalan, Tehsil Neemrana, Dist. Alwar
(12 of 21)
[ CW-7694/2016]
87. Tejpal Yadav S/o Shri Makkhan Lal Yadav aged about 26
years resident of District Mobile Veterinary Unit, Dausa
88. Dr. Umakant Tyagi S/o Shri Mahendra Singh Tyagi aged
about 27 years resident of Village Post Doobra Tehsil &
District Dholpur
89. Babu Lal Meena S/o Shri Mahadeva Ram aged about 33
years resident of VPO Lisaria, Tehsil Shrimadhopur, District
Sikar
90. Gajraj Singh Shekhawat S/o Shri Sumer Singh Shekhawat
aged about 33 years resident of VPO Newari District
Jhunjhunu
91. Lekhraj Jat S/o Shri Ramkaran Jat aged about 32 years
resident of Village Maheshpura, Post Gidhami, Tehsil Dudu,
District Jaipur
92. Ranveer Singh Meena S/o Shri Umrao Singh Meena aged
about 32 years resident of Village Jodha Meena Ki Dhani,
Post Sithal, Tehsil Udaipurwati, District Jhunjhunu (Raj.)
93. Prahlad Yadav S/o Shri Mangal Chand Yadav aged about 31
years resident of Village Balekhan, Tehsil Chomu, District
Jaipur (Raj.)
94. Dr. Akanksha Garg D/o Shri Kalaram Garg aged about 28
years resident of 96, Nursing Colony, Ward No. 18, Kharli,
Alwar
95. Dr. Surendra Kumar S/o Shri Surja Ram aged about 31 years
resident of VPO Hardayalpura, Sikar (Raj.)
96. Sunil Kumar S/o Shri Norang Lal Verma resident of Village &
Post Patsari, Tehsil Jhunjhun District Jhunjhunu (Raj.)
97. Pankaj Kumar S/o Shri Raghuveer Singh resident of Indira
Nagar, Jhunjhunu (Raj.)
98. Sandeep Mahariya S/o Shri Suresh Kumar Mahariya aged
about 28 years resident of near Shivdhara Hospital, Jaipur
Road, Ashok Vihar, Chomu, District Jaipur
99. Ranveer Singh Jat S/o Shri Rameshwar Lal aged about 30
years resident of 30, Ashutosh Nagar, Ward No. 17, Chomu,
District Jaipur
100. Jitendra Dinodiya S/o Shri Makhanlal Dinodiya aged about 30
years resident of Parmahans Colony, Court Road, Chidawa,
District Jhunjhunu (Raj.)
101. Vikash Dhupia S/o Shri Chandra Prakash Dhupia aged about
30 years resident of Godawari Kunj, Mohalla Dhupia,
Jhunjhunu
102. Kirti Sharma S/o Shri Dwarika Prasad Murseniya aged about
28 years resident of 402-403, Krishna Nagar, Bharatpur
103. Dhirendra Kumar S/o Shri Nandram aged about 30 years
resident of Near Stadium Gate, Jaswant Nagar, Bharatpur
(13 of 21)
[ CW-7694/2016]
104. Vikas Kala S/o Shri Balveer Singh Kala aged about 31 years
resident of Panchsheel, 34, Vikas Nagar, Ward No. 25, Pilani
Road, Chidawa, Jhunjhunu
105. Suresh Kumar S/o Shri Seduram aged about 31 years
resident of Mukam Post Badangaon, District Jhunjhunu
106. Narpat Singh S/o Shri Mahendra Singh aged about 30 years
resident of Village & Post Jejusar, Tehsil Nawalgarh, District
Jhunjhunu
107. Lal Chand Yadav S/o Shri Jagdish Prasad Yadav aged about
29 years resident of Mukam Post Raghunathpura, Via Jahota,
Tehsil Amer, District Jaipur
108. Kishan Sahay Yadav S/o Shri Jagdish Prasad Yadav aged
about 32 years resident Mukandpura, Post Raghunathpura,
Tehsil Amer, District Jaipur
109. Pradeep Kumar S/o Shri Mahaveer Singh resident of Village
Sonasar, Tehsil Malsisar, District Jhunjhunu
110. Kamlesh Kumar Jangid S/o Shri Gopal Jangid aged about 31
years resident of Daulatpura, Tehsil Lalsot, District Baran
(Raj.)
111. Sitaram Meena S/o Shri Revadmal Meena aged about 33
years resident of Daulatpura, Tehsil Lalsot, District Dausa
(Raj.)
112. Omendra Singh S/o Shri Randhir Singh aged about 31 years
resident of Ward No. 2, H.No. 2, Near the Railway Station,
Nawalgarh, Jhunjhunu
113. Sudhir Jangid S/o Shri Shubhkaran Jangid aged about 31
years resident of Ram Nagar, Nawalgarh Road, District Sikar
114. Premraj Jitarwal S/o Shri Rameshwar Lal aged about 31
years resident of Village Papadiyon Ki Dhani, District Sikar
115. Shriram Mahala S/o Shri Banwari Lal aged about 35 years
resident of Village & Post Dumra, Tehsil Nawalgarh, District
Jhunjhunu
116. Gajendra Das S/o Shri Shishupal Das resident of Gaushala
Gadi, Sawaldas, Bharatpur
117. Vinod Kumar Bairwa S/o Shri Om Prakash Bairwa resident of
VPO Gudha Chandraji, Tehsil Nandoti, District Karauli
118. Rakesh Chand Bairwa S/o Shri Shrilal Bairwa aged about 30
years resident of Mohammadpur, Post Malarna Chauraha,
Tehsil Malarna Chouraha, District Sawaimadhopur
119. Ashutosh Jadaun S/o Shri Karanpal Singh aged about 28
years resident of Ward No. 12, Bijlighar Road, Rajakheda,
District Dholpur
120. Vikas Sharma S/o Shri Mamraj Sharma aged about 29 years
resident of 2/103, Housing Board Colony, Behind Bus Depot,
Sikar
121. Rajkumar Solanki S/o Shri Nand Singh resident of VPO
Chomu, District Jaipur
(14 of 21)
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122. Alok Kumar S/o Shrichand aged about 38 years resident of
Village & Post Rithana, District Jhunjhunu
123. Praveen Kumar S/o Shriram Punia aged about 32 years
resident of Village Bishanpura, Post Shekhsar, District
Jhunjhunu
124. Sunil Kumar Raiya S/o Shri Ramnath Singh Raiya aged about
31 years resident of Village Bagad, District Jhunjhunu
125. Pawan Kumar Jatav S/o Shri Devswaroop aged about 36
years resident of Village Naugaon, Post Paota, District
Mahuwa, District Dausa
126. Rakesh Kumar Meena S/o Shri Babu Lal Meena resident
Village Nyourana, Tehsil Neem Ka Thana, District Sikar
127. Gopal Swami S/o Shri Puranmal Swami aged about 29 years
resident of VPO Bheslana, Tehsil Kotputli, District Jaipur
128. Ramesh Chandra Barala S/o Shri Mangal Chand Batala aged
about 39 years resident of Village Kacholiya, Post Jaitpura,
Tehsil Chomu, District Jaipur
129. Chhotu Ram S/o Shri Murlidhar aged about 30 years resident
of Dhani Gopinath, Post Jalali, Tehsil Shrimadhopur District
Sikar
130. Rakesh Kumar S/o Shri Mohar Singh aged about 29 years
resident of Jhunjhunu (Raj.)
131. Mahendra Nagar S/o Shri Surajmal Nagar aged about 32
years resident of Near Bajaj Showroom, Salpura Road, Atru,
District Baran
132. Satish Chand Nagar S/o Shri Babu Lal Shastri aged about 37
years resident of Swami Vivekanand Nagar, Kota
133. Vinod Meena S/o Shri Jagdish Prasad Meena aged about 30
years resident of V.P. Mandawari, Tehsil Lalsot, District Dausa
134. Mahesh Meena S/o Shri K.L. Meena aged about 29 years
resident of 133, Indira Colony, Malpura, District Tonk (Raj.)
135. Saubhag Singh Choudhary S/o Shri Laduram Choudhary
aged about 30 years resident of 1-5-E, Adarsh Nagar, Tonk
(Raj.)
136. Sonali Chahar S/o Shri Sajjan Singh Chahar aged about 27
years resident of 23, Geeta Colony, Bharatpur (Raj.)
137. Rakesh Kumar Bhalotiya S/o Shri Pramod Kumar aged about
27 years resident of Village Raghuveerpura, Post Dhingariya,
Tehsil Surajgarh District Jhunjhunu (Raj.)
138. Ratan Singh Verma S/o Shri Babu Lal Verma aged about 38
years resident of V. Basgordhan, P.O. Chatarpura, District
Alwar
139. Hitesh Kumar Meena S/o Shri Raghuveer Prasad Meena aged
about 31 years resident of Tehsil Ladpura, District Kota (Raj.)
...Petitioners
(15 of 21)
[ CW-7694/2016]
Versus
1. State of Rajasthan through the Principal Secretary, Animal
Husbandry Department, Government Secretariat, Jaipur.
2. The Director, Animal Husbandry Department, Pashudhan
Bhawan, Tonk Road, Jaipur.
....Respondents
S.B.Civil Writ Petition No. 8091/2016
1. Dr. Narendra Singh S/o Asoo Singh Shekhawat, aged 30
years, resident of 402, Kailashpuri, Bikaner (Raj.)
2. Dr. Mahaveer Singh Shekhawat S/o Agar Singh Shekhawat,
resident of Plt No. 1, Anand Vihar, B-1, Dadika Phatak, Benar
Road, Jaipur - 302012
3. Dr. Prithvi Raj Singh S/o Jaman Singh Jodha, resident of
Keshav Nagar, Gattani House, Didwana, District Nagaur
4. Dr. Ashish Tanwar S/o Radhey Shyam Tanwar, resident of
Dhawrio Ka Bass, Old Ginnani, Bikaner (Raj.)
5. Dr. Surya Prakash Seervi S/o Shankar Lal, resident of Village
Berakhada Sarangwas, P.O. Shehwas, Tehsil Sojat, District
Pali (Raj.)
6. Dr. Sandeep Choudhary S/o Subhash Chandra, resident of
V&P Sotwara, Tehsil Nawalgarh, Districh Jhunjhunu - 333707
(Raj.)
7. Dr. Kamal Kishore S/o Suresh Chandra, resident of Govt.
Servant Colony, I.O.C. Road, Bodd Batta, Sojat City -3
306104 District Pali (Raj.)
8. Dr. Rajendra Kumar S/o Rampal Choudhary, resident of
Himmat Nagar, Post Tilanesh, Tehsil Degana, District Nagour
(Raj.)
9. Dr. Lokendra S/o Nathu Ram, resident of Village Tangla, Post
Chawta Khurd, Tehsil Jayal, District Nagour (Raj.)
10. Dr. Babu Lal S/o Hem Ram resident of Sankad, Tehsil
Sanchore, District Jalore (Raj.)
11. Dr. Hans Ram Meena S/o Batti Lal resident of Dhorli, Post
Saimarla, Tehsil & District Karouli
12. Dr. Bhanu Pratap Uppadhyaya, S/o Gopal Prashad, resident
of Brahmbad, Tehsil Bayana, District Bharatpur (Raj.)
13. Dr. Manoj Kumar Meena S/o Ramswaroop Meena, resident of
Mannoj, Tehsil Todabhim, District Kauroli.
(16 of 21)
[ CW-7694/2016]
......Petitioners
Versus
1. State of Rajasthan, through the Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Addl. Director, Department of Animal Husbandry,
Jodhpur (Raj.)
4. The Joint Director, Department of Animal Husbandry,
Jodhpur, Rajasthan.
----Respondents
S.B.Civil Writ Petition No. 8094/2016
1. Dr. Ramesh Beniwal S/o Shri Ram Singh b/c Jat aged 29
years resident of Tehsil Bhadra, District Hanumangarh,
Rajasthan.
2. Dr. Heera Lal Balani S/o Shri Mohan Lal, resident of Village
45-F, Baringa, Tehsil Srikaranpur, District Sri Ganganagar.
3. Dr. Amit Kumar S/o Shri Bheem Sen, resident of Village Ujj,
Tehsil Padampur, District Sri Ganganagar.
4. Dr. Satveer Singh S/o Shri Manphool Ram, resident of
Jasana, Tehsil Nohar, District Sri Ganganagar.
5. Dr. Surendra Kumar S/o Shri Jagdish Prasad, resident of
village Bheel ki Jatan, Tehsil Nohar, District Hanumangarh.
6. Dr. Naveen Sharma S/o Shri Babu Lal Sharma, resident of
Behind District Liabrary, Churu (Raj.).
7. Dr. Subhash Chandra S/o Shri Chhagan Lal, resident of Ward
No. 18, Regar Basti, Churu.
8. Dr. Pankaj Kumar S/o Shri Kulwant Rai, resident of 365
Head, Tehsil Gharsana, District Sri Ganganagar.
9. Dr. Mahendra Singh S/o Shri Prem Singh r/o Bhagega, Tehsil
Neem Ka Thana, District Sikar.
10. Dr. Virendra Bhagat S/o Shri Ram Bhagat, resident of Village
& Post Bhansali, Tehsil Rajgarh, District Churu.
11. Dr. Lakshmi Kant Nirwan, S/o Shri Onkarmal, resident of
Near Ward o. 4, Tara Nagar, Churu.
12. Dr. Vijay Singh S/o Devilal Godara, resident of Barwalli,
Tehsil Nohar, District Hanumangarh.
13. Dr. Gaurav Sharma S/o Shri Gautam Sharma, resident of
Purani Abadi, Sri Ganganagar.
14. Dr. Pawan Kumar Saharan S/o Shri Bhanwar Lal Saharan,
resident of Bhuwari, Tehsil Ragarh, District Churu
(17 of 21)
[ CW-7694/2016]
15. Vikas Kumar S/o Shri Ram Niwas r/o Bejwa, Tehsil Rajgarh,
District Churu
.....Petitioners
Versus
1. State of Rajasthan, through The Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Addl. Director, Department of Animal Husbandry, Bikaner
(Raj.)
4. The Joint Director, Department of Animal Husbandry,
Bikaner, Rajasthan.
----Respondents
S.B.Civil Writ Petition No.8095/2016
1. Dr. Abdul Kadir Khan S/o Abdul Vahid Pathan aged 29 years
resident of Ladha Hosital ke Pass, Bapu Basti, Nimbahera.
2. Rahul Agarwal S/o Subash Kumar Agarwal resident of Bapu
Nagar Hospital Road, Bhavani Vatika ke pass, Deogarh,
District Rajsamand (Raj.)
3. Dr. Raman Kumar S/o Banwari Lal, resident of Village Dhani
Choti, P.O. Sidhmukh, Tehsil Rajgarh, District Churu
4. Dr. Tapender Kumar S/o Phoosa Ram Sharma, resident of 47,
New Aggarsen Nagar, Sri Ganganagar
5. Dr. Banwari Lal Yadav S/o Jograj Yadav, resident of Vijay
Laxmi Medical Store, Jasu Via Jahata, Tehsil Amer, District
Jaipur
6. Dr. Ganpat Ram Saini S/o Jagdish Prasad Saini, resident of
Dhani Navoda, Dehrajodi, Post Guhala, Tehsil Neem Ka
Thana, District Sikar (Raj.)
7. Dr. Ramji Lal S/o Om Prakash resident of State Wear House,
Ward No. 1, Tehsil Badara, District Hanumangarh
8. Dr. Madan Lal Kumawat S/o Ramdev Kumawat, resident of
Nirbhaya Nagar, V & P Hastera, Tehsil Chomu, District Jaipur
(Raj.)
9. Dr. Ram Singh Saharan S/o Suraj Mal Saharan, resident of
Khadi Vang Road, Ward No. 3, Chomu, District Jaipur
10. Dr. Atar Singh Meena S/o Prabhu Dayal Meena, resident of
Village Gad Meshmabad, Post Dohera, Tehsil Hindon City,
District Karouli
(18 of 21)
[ CW-7694/2016]
11. Dr. Yogesh Arya S/o Shiv Narayan resident of Raj Nagar, V&P
Gorawas, Tehsil Nim ka Thana, District Sikar (Raj.)
12. Dr. Sunil Kumar S/o Rajan Singh, resident of Nagla Bakhta,
Tehsil Nadbai, District Bharatpur
13. Dr. Mukesh Kumar S/o Shambu Lal Bhakar, resident of
Village Kalyanpura Bijoliyan, District Bhilwara
14. Dr. Deepak Prakash Aasiwal S/o Gajanand Karigar resident of
Village Jahota, District Jaipur
.....Petitioners
Versus
1. State of Rajasthan, through the Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Addl. Director, Department of Animal Husbandry,
Udaipur (Raj.)
4. The Joint Director, Department of Animal Husbandry,
Udaipur, Rajasthan.
5. The Joint Director, Department of Animal Husbandry, Sri
Bhilwara (Raj.)
----Respondents
S.B.Civil Writ Petition No. 8479/2016
1. Dr. Idrish Khan S/o Nabab Ali, aged 34 years resident of
Ward No. 44, Eidgah Mohalla, Churu (Raj.)
2. Dr. Lalit Kishore Yadav S/o Jagdish Prasad Yadav, resident of
Fajpura, Tehsil Shahpura, District Jaipur (Raj.)
3. Dr. Manoj Kumar Nain S/o Dev Karan Nain resident of Sirsali,
District Churu (Raj.)
4. Dr. Lekh Raj Narwal S/o Raghveer Prasad, R/o Kanwarpura,
Tehsil Kotputli, District Jaipur (Raj.)
5. Dr. Ramesh Chandra Meena S/o Hari Kishan Meena, Jhuravat
ki Dhuni, Baswa, Distric Dausa (Raj.)
6. Dr. Kapil Sharma S/o Shri Gopal Sharma, R/o 64, Umapath,
Ram Nagar, Sodala, Jaipur (Raj.)
7. Dr. Deependra Singh Rathore S/o Sharwan Singh Rathore,
R/o Kankriya Colony, Kuchaman City, District Nagour (Raj.)
8. Dr. Ajay Kumar Chouhan S/o Shri Het Ram aged 33 years
R/o Chandgothi, Tehsil Raigarh, District Churu (Raj.)
(19 of 21)
[ CW-7694/2016]
9. Dr. Mahesh Kumar S/o Shri Lekh Ram R/o Derwala, District
Jhunjhunu (Raj.)
10. Dr. Mukesh Kumar Yadav S/o Hanuman Sahay Yadav,
Nadiwali Dhani, Ward No. 18, Village Kaholiya, Tehsil Chomu,
District Jaipur (Raj.)
11. Dr. Mahendra Kumar Jangir S/o Sohan Lal Jangir Near Power
House, Gudhagarji, Tehsil Udaipur Wati District Jhunjhunu
(Raj.)
.....Petitioners
Versus
1. State of Rajasthan, through The Principal Secretary,
Department of Animal Husbandry, State Secretariat, Jaipur,
Rajasthan.
2. The Dy. Secretary, Department of Animal Husbandry,
Government of Rajasthan, Jaipur.
3. The Addl. Director, Department of Animal Husbandry,
Jodhpur (Raj.)
4. The Addl. Director, Department of Animal Husbandry,
Udaipur.
5. The Addl. Director, Department of Animal Husbandry, Bikaner
(Raj.)
6. Joint Director, Department of animal Husbandary, Bhilwara
(Raj.)
----Respondents
_____________________________________________________
For Petitioner(s) : Mr.S.P.Sharma, Advocate
Mr.Kaushal Sharma, Advocate.
Mr.Hukum Singh Rathore, Advocate.
Mr.Kishan Bansal, Advocate
For Respondent(s) : Mr.L.R.Bishnoi, Dy.G.C.
Mr.Vikas Choudhary, Asstt. Counsel to AAG
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 19/01/2017 All the aforesaid writ petitions shall stand disposed of by this (20 of 21) [ CW-7694/2016] common order as they arise out of the same impugned order.
The prayer in the present petitions is for setting aside the order dated 30.06.2016, vide which, the services of the petitioners who were appointed on urgent temporary basis on the post of Veterinary Officer, were dispensed with. Further, it has been prayed that the respondents be directed to regularize them on the said post and also grant regular pay-scale with all consequential benefits.
It is not disputed and it is a settled proposition of law that contractual employees cannot be replaced by a similar set of employees. The principle of hire and fire cannot be accepted, which is an arbitrary and an unfair practice. In the present case, as many as 525 posts of Veterinary Officer were advertised for regular selection. The petitioners applied in pursuance to the said advertisement. Against the said posts, 376 candidates have been granted appointment.
It is agreed that about 150 posts are still lying vacant. Learned counsel for the respondents has very fairly stated that remaining posts will also be filled from the list of selected candidates/waiting list prepared, as the case may be, in pursuance to the result.
In view of the admitted facts and undisputed legal position, the present petitions are disposed of with the following directions:-
1) The remaining 150 posts of Veterinary Officer shall be filled from the remaining candidates of the said select/waiting list (21 of 21) [ CW-7694/2016] in accordance with merit. The needful shall be done within one month from receipt of the copy of this order, in case, no stay is operating in any other writ petitions with respect to the said selection list.
2) All other persons like the petitioners, who were working on contract basis and are still working on the said post shall be allowed to continue on the remaining posts beyond 525, if the posts are still lying vacant. They shall be allowed to continue till regularly selected candidates are made available.
3) The petitioners shall be paid the salary for the period for which it has been withheld.
At this stage, learned counsel for the petitioners stated that the petitioners working on contractual basis should be given the same pay-scale as is being given to other similarly situated candidates working on the said post since 1998. However, no such prayer has been made in the present writ petitions. Accordingly, the petitioners are at liberty to seek the relief vide separate proceedings, if so advised, in accordance with law.
Disposed of in the above terms.
(NIRMALJIT KAUR)J. NK/12-16, C/1-4