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Allahabad High Court

Angesh Kumar Singh vs Special Judge (Ayurved Scam ) Lucknow ... on 4 February, 2010

Author: Anil Kumar

Bench: Anil Kumar

Court No. - 11

Case :- MISC. SINGLE No. - 6595 of 2009

Petitioner :- Angesh Kumar Singh

Respondent :- Special Judge (Ayurved Scam ) Lucknow And Ors.

Petitioner Counsel :- Dharmendra Gupta
Respondent Counsel :- C.S.C.,R.K.Singh

Hon'ble Anil Kumar J.

 

Delay condoned.

Steps filed by the petitioner , is taken on record. Office to proceed.

List in the next month.

Interim order , if any shall continue till the next date of listing. Order Date :- 4.2.2010 dk/