Delhi High Court - Orders
Sun Tv Network Limited vs Mx Media And Entertainment Pte Ltd on 1 March, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 871/2022 & I.A. 21246/2022, I.A. 21248/2022
I.A. 8840/2023
SUN TV NETWORK LIMITED
..... Plaintiff
Through: Mr. Abhishek Malhotra, Adv.
versus
MX MEDIA AND ENTERTAINMENT PTE LTD.
..... Defendant
Through: Mr. Angad Singh Dugal, Mr. Govind
Singh Grewal, Ms. Tanya Jolly, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 01.03.2024
1. The parties state that there is a likelihood of the parties arriving at a settlement.
2. Hence, the parties are directed to appear before the Delhi High Court Mediation and Conciliation Centre on 11.03.2024 at 3:30 p.m.
3. List before the Court on 20.03.2024.
JASMEET SINGH, J MARCH 1, 2024 / (MS) Click here to check corrigendum, if any This is a digitally signed order.
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