Section 39(3) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(3)The Executive Council may call upon any college or institution so inspected to take, within a specified period, such action as may appear to it to be necessary in respect of any of the matters referred to in sub-section (1) of Section 35, sub-section (2) of Section 37, or, as the case be, sub-section (2) of Section 38.
