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State of Odisha - Section

Section 20 in The Orissa (State) Council for Child Welfare Rules, 1996

20. Composition of Managing Committee of the District Council.

- The Managing Committee of the District Council (including the Utkal Balashram's Branch, if any) shall comprise of the following, namely :-
(a) District Collector .. Chairman
(b) Additional District Magistrate .. Vice-Chairman
(c) Non-official Vice-Chairman of the General Body .. Vice-Chairman
(d) Project Officer, D.R.D.A. .. Member
(e) Member(s) of the Parliament .. Member(s)
(f) Chief District Medical Officer .. Member
(g) Sub-Collector of the District .. Member
(h) Two of the well-known social workers specified at clause (p)of sub-rule (1) of the rule 17 to be nominated by thePatron-in-Chief .. Member
(i) District Social Welfare Officer .. Secretary
(j) Secretary of the Utkal Balashram, Branch (if any) .. Joint Secretary
(k) Member-Secretary of O.S. C.S.W. or representative .. Member