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State of Odisha - Section
Section 20 in The Orissa (State) Council for Child Welfare Rules, 1996
20. Composition of Managing Committee of the District Council.
- The Managing Committee of the District Council (including the Utkal Balashram's Branch, if any) shall comprise of the following, namely :-| (a) | District Collector | .. | Chairman |
| (b) | Additional District Magistrate | .. | Vice-Chairman |
| (c) | Non-official Vice-Chairman of the General Body | .. | Vice-Chairman |
| (d) | Project Officer, D.R.D.A. | .. | Member |
| (e) | Member(s) of the Parliament | .. | Member(s) |
| (f) | Chief District Medical Officer | .. | Member |
| (g) | Sub-Collector of the District | .. | Member |
| (h) | Two of the well-known social workers specified at clause (p)of sub-rule (1) of the rule 17 to be nominated by thePatron-in-Chief | .. | Member |
| (i) | District Social Welfare Officer | .. | Secretary |
| (j) | Secretary of the Utkal Balashram, Branch (if any) | .. | Joint Secretary |
| (k) | Member-Secretary of O.S. C.S.W. or representative | .. | Member |