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Himachal Pradesh High Court

Vir Sain vs . State Of Hp & Others on 20 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Vir Sain Vs. State of HP & others CWP No. 5928 of 2022 .

20.9.2022 Present: Mr. Romesh Verma, Advocate for the petitioner.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Shiv Pal Manhans, Additional Advocate General, Mr. Bhupinder Thakur, Dy. Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents.

Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General appears and waives service of notice on behalf of respondents No. 1 to 3.

Leaving all questions of law open, admit.

CMP No. 11847 of 2022 The application is disposed of with a direction that the petitioner shall file translated copies of Anneuxres P­1 and P­2 within a period of four weeks.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 20, 2022 (kalpana) ::: Downloaded on - 20/09/2022 20:07:17 :::CIS