Supreme Court - Daily Orders
College Of Physician And Surgeon Cps ... vs Suhas Hari Pingle on 29 January, 2026
SLP(C) Nos. 13079-13081/2025
ITEM NO.305 COURT NO.7 SECTION IX-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos. 13079-13081/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in PIL(L) No. 12834/2024 24-03-2025 in WP No. 2703/2023 24-03-2025
in WPL No. 24270/2024 passed by the High Court of Judicature at
Bombay]
COLLEGE OF PHYSICIAN AND SURGEON CPS HOUSE Petitioner(s)
VERSUS
SUHAS HARI PINGLE & ORS. Respondent(s)
[FOR FINAL DISPOSAL]
IA No. 116733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 116735/2025 - EXEMPTION FROM FILING O.T. IA No. 117898/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 116734/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES WITH SLP(C) No. 16906-16908/2025 (IX-A) IA No. 128200/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No. 46017/2025 (IX-A) IA No. 229488/2025 - CONDONATION OF DELAY IN FILING IA No. 229485/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 229483/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No. 70397/2025 (IX-A) IA No. 321688/2025 - CONDONATION OF DELAY IN FILING IA No. 321682/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT,IA No. 321690/2025 - EXEMPTION FROM FILING O.T. IA No. 321686/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Signature Not Verified IA No. 321681/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Digitally signed by CHANDRESH Date: 2026.01.29 17:56:37 IST Reason: 1 SLP(C) Nos. 13079-13081/2025 Diary No. 72168/2025 (IX-A) IA No. 331569/2025 - CONDONATION OF DELAY IN FILING, IA No. 331567/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 331571/2025 – INTERVENTION/IMPLEADMENT, IA No. 331564/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Date : 29-01-2026 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) :Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv. Mr. Vikram Patralekh, Adv. Ms. Pratibha Singh, Adv. Ms. Shalini Tripathi, Adv. Mr. Himanshu Gupta, Adv. Mr. Shivam Yadav, Adv. Mr. Praveen Gaur, Adv. Ms. Nehoal Sri L.v., Adv. Mr. Syed Faizan Ali, Adv. Mr. Vineet Jindal, Adv.
Mr. Vikas Singh, Sr. Adv. Mr. Roddam Prashanth Reddy, Adv. Mr. Poornachandiran R, Adv. Ms. Sivani Kms, Adv.
Mr. Vairawan A.s, AOR Ms. Deepeika Kalia, Adv. Ms. Sudeep Chandra, Adv. Ms. Khushi, Adv.
Ms. Jaikriti S. Jadeja, AOR Mr. Jaydip Pati, AOR Mr. Siddharth Bhatnagar, Sr.Adv. Ms. Jaikriti S. Jadega, AOR Mr. Aditya S., Adv.
Mr. Hardik Choudhary, Adv. For Respondent(s) :Mr. Sudhanshu Chaudhari, Sr. Adv.
Mr. V M Thorat, Adv.
Mr. Samrat Krishnarao Shinde, AOR Mr. Amar Bodke, Adv.2
SLP(C) Nos. 13079-13081/2025 Ms. Gautami Yadav, Adv. Ms. Pranjal Chapalgaokar, Adv. Mr. Yash Singhania, Adv.
Mr. Sudarshan Lamba, AOR Mr. R Venkataramani, Advocate General Mr. Kartikay Aggarwal, Adv. Ms. Ameyavikrama Thanvi, Adv. Mr. Raman Yadav, Adv.
Mr. Chitvan Singhal, Adv. Mr. Abhishek Kr.pandey, Adv. Mr. Mukesh Kr.singh, Adv. Mr. Raj Bahadur Yadav, Aor, Adv. Mr. Prateek Bhatia , AOR Mr. Siddharth S. Chapalgaonkar, Adv. Mr. Mahesh Bhatane, Adv. Ms. Sneha Sanjay Botwe, AOR Mr. Akash Tripathi, Adv.
Mr. Aditya Krishna, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Sourav Singh, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv.
Mr. V. M. Thorat, Adv.
Mr. Sagar Pahune Patil, AOR Ms. Rakhi Ray, AOR Mr. Ankur Yadav, AOR Mr. Gaurav Sharma, Sr. Adv. Mr. Dhawal Mohan, Adv. Mr. Prateek Bhatia, AOR UPON hearing the counsel the Court made the following O R D E R List on 12.02.2026 as Part Heard.
(CHANDRESH) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3