Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 19 in Arunachal Pradesh Municipal Election Rules, 2011 19. Duties of Municipal Electoral Registration Officer. - The duties of the Municipal Electoral Registration Officer shall be as specified under Sections 6 and 7 of the Act.
