Section 13(1)(b) in Multi-Storeyed and Public Buildings Rules, 1973

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State of Tamilnadu - Subsection

Section 13(1)(b) in Multi-Storeyed and Public Buildings Rules, 1973

(b)Necessary provision shall be also made for the circulation of vehicles gaining access to and from (i) the parking spaces and facilities and (ii) the premises into the street.

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State of Tamilnadu - Subsection

Section 13(1)(b) in Multi-Storeyed and Public Buildings Rules, 1973