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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(2) in Haryana Co-operative Societies Rules, 1989

(2)On such representation, the officer-in-charge of the police station shall send [preferably a lady police officer] [Substituted for the words 'a policee officer' by Haryana Notification No. S.O.5/H.A. 22/1984/Ss. 131 and 14A/2007. Dated 19.1.2007.] now below the rank of a head constable to the spot, in the presence of whom the distrainer may force open the outer door of such dwelling house.