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[Cites 0, Cited by 0] [Section 110(3)] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(3)(b) in The M.P. Land Revenue Code, 1959

(b)issue a notice to all persons interested and to such other persons and authorities as may be prescribed, in such Form and maimer as may be prescribed; and