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[Entire Act]
State of Rajasthan - Section
Section 8 in The Rajasthan Land Revenue (Construction of Buildings in Mandies) Rules, 1959
8.
The set back and the permissible plinth areas with reference to the residential plots or various dimensions except where specified otherwise by the Committee shall be as under-| S. No. | Approx. dimensions of plots | Front | Set back | Permissible | |
| Sides | back | ||||
| 1 | 30' x 60' | 7'-6" | 5' | 50% | |
| 2 | (Semi-detached) | 15' | (Only one side) | ||
| 3 | 35' x 70' | 15' | 5' | 5' | 50% |
| 4 | 60' x 90' | 20' | 10' | 5' | 40% |
| 5 | 80' x 120' | 30' | 15' | 5' | 35% |
| 6 | 100' x 150' | 40' | 20' | 5' | 30% |