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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4) in Shatabdi Anna Kalash Yojana Rules, 2011

(4)The payments to the concerned PDS shop owner for the food grains taken out from the revolving stock under these rules shall be made promptly from the District Fund by the respective District Magistrates.