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Madhya Pradesh High Court

M/S Parle Products Pvt.Ltd. And 16 Ors. vs Secretary The Union Of India And 5 Ors. on 20 August, 2015

                          W.A. No.969/2013
       20.8.2015
            Shri Atul Shridharan, learned counsel for the
       appellants.
            Shri D. Rawal, A.S.G., for respondent (Union of

India).

Heard on I.A.No.4148 of 2015, an application for withdrawal of writ appeal.

For the reasons assigned in the application, I.A.No.4148 of 2015 is allowed.

Appellants are permitted to withdraw the Writ Appeal No.969/2013.

Accordingly, it is dismissed as withdrawn.

(P.K. JAISWAL, J) (T.K. KAUSHAL, J) ss/-