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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(2)(b) in Faridabad Complex Administration Building Rules, 1989

(b)Where a drain or part thereof is constructed within or under a building, such drain or such part thereof shall be laid or fixed in a direct line, where practicable and be provided with adequate means of access.